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Delhi HC Orders Aniruddha Malpani to Take Down Defamatory Tweets Against WhiteHat Jr - (25 Nov 2020)

MEDIA AND COMMUNICATION

Delhi High Court has ordered a Twitter user, Aniruddha Malpani to take down some specific 'deprecatory, defamatory' tweets against WhiteHat Jr – a platform teaching coding to children.

Tags : DELHI HIGH COURT   WHITEHAT JR.  

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