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Delhi HC Accepts Sony’s Plea for Exclusive Rights in India Australia International Cricket Series - (25 Nov 2020)

MEDIA AND COMMUNICATION

Delhi High Court has accepted Sony Pictures' Network India Pvt Ltd's plea before it claiming exclusive media rights in the forthcoming India Australia International Cricket Series, 2020 and injuncted websites like www.b1.mylivecricket.biz and others from doing any unauthorized broadcast of the international series.

Tags : DELHI HIGH COURT   SONY PICTURES' NETWORK INDIA PVT LTD   INDIA AUSTRALIA INTERNATIONAL CRICKET SERIES   2020  

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