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Bombay HC Grants Interim Protection from Arrest to Kangana Ranaut and Rangoli Chandel - (25 Nov 2020)

CRIMINAL

Bombay High Court has granted interim protection from arrest to actor Kangana Ranaut and her sister Rangoli Chandel in the First Information Report registered by Mumbai police over alleged communal tweets.

Tags : BOMBAY HIGH COURT   KANGANA RANAUT AND RANGOLI CHANDEL  

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