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SC Issues Notice and Seeks Response from Centre on Plea Seeking Capping of Prices of RT-PCR Tests - (25 Nov 2020)

LAW OF MEDICINE

Supreme Court has issued notice in a plea which seeks for the caping of the prices of RT-PCR tests, used to test suspected COVID patients, at Rs. 400, instead of the varying rates across the country.

Tags : SUPREME COURT   CAPPING OF PRICES OF RT-PCR TESTS  

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