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Allahabad HC Asks for Filing of Affidavit for Provising Necessary Infrastructure to Revenue Courts - (24 Nov 2020)

CIVIL

Allahabad High Court has asked the State Chief Secretary to file an affidavit indicating the steps taken by the Uttar Pradesh Government to provide necessary infrastructure to Revenue Courts in the State.

Tags : ALLAHABAD HIGH COURT   INFRASTRUCTURE TO REVENUE COURTS  

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