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Delhi HC Directs Telegram to Disable Channels Providing Copyrighted Study Material - (24 Nov 2020)

MEDIA AND COMMUNICATION

Delhi High Court has passed an ad interim order against Telegram Mobile Internet application directing them to take down/disable the channels providing Allen Career Institute's copyrighted study material/lectures in breach of Plaintiff's copyright.

Tags : DELHI HIGH COURT   CHANNELS PROVIDING COPYRIGHTED STUDY MATERIAL  

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