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Kerala HC: Use of Term “Gomatha’ as Synonym for Meat in Cooking. Hurts Religious Feelings - (24 Nov 2020)

CIVIL

Kerala High Court has observed that use of term "Gomatha" as a synonym for meat in a cookery show is prima facie likely to hurt the religious feelings of Hindus, who worship cow as a deity. The Court has imposed strictures on activist Rehana Fatima who had uploaded a video of a cookery show on social media in which she was cooking "Gomatha Ularth".

Tags : KERALA HIGH COURT   USE OF TERM “GOMATHA” FOR COOKING MEAT  

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