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Allahabad HC to Enquire on Development /Administration of Covid-19 Vaccine - (24 Nov 2020)

LAW OF MEDICINE

Allahabad High Court has expressed its inclination to get in touch with the Indian Council of Medical Research (ICMR) to enquire about the status of development/ administration of vaccine for Covid-19 virus.

Tags : ALLAHABAD HIGH COURT   COVID-19 VACCINE  

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