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Mumbai Court Grants Bail to Comedian Bharti Singh and Husband Harsh Limbachiya - (24 Nov 2020)

NARCOTICS

Mumbai Court has granted bail to comedian Bharti Singh and her husband Harsh Limbachiya, who were remanded to judicial custody till December 4 after the Narcotics Control Bureau conducted a raid at their house and recovered 86.5 grams of marijuana (ganja).

Tags : MUMBAI COURT   BHARTI SINGH AND HARSH LIMBACHIYA  

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