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Bombay HC Grants Bail to Acid Attack Convict Jerrit John - (27 Jan 2016)

Bombay High Court has granted bail to production house owner Jerrit John, convicted for hurling acid at his former girlfriend Aryanka Hosbetkar, after observing that he has already undergone more than three years in jail.

Tags : BOMBAY HIGH COURT   ACID ATTACK CONVICT   JERRIT JOHN  

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