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Karnataka HC Directs State Govt to Make Statement on Inquiry into Functioning of KSPCB - (24 Nov 2020)

ENVIRONMENT

Karnataka High Court has directed the State government to make a statement on whether it is willing to direct an inquiry to be conducted in the hands of a senior civil servant into the manner in which the Karnataka State Pollution Control Board (KSPCB) is functioning.

Tags : KARNATAKA HIGH COURT   FUNCTIONING OF KSPCB  

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