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Allahabad HC: Right to Live With Person Irrespective of Religion Intrinsic to Right to Life - (24 Nov 2020)

CONSTITUTION

Allahabad High Court has observed that "Right to live with a person of his/her choice irrespective of religion professed by them, is intrinsic to right to life and personal liberty."

Tags : ALLAHABAD HIGH COURT   RIGHT TO LIVE  

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