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Delhi HC Seeks AAP Government on Felling of Trees for Redevelopment of South Delhi Colony - (24 Nov 2020)

ENVIRONMENT

Delhi High Court has sought the response of the Aam Aadmi Party government and the central government on a public interest litigation challenging an order by the state’s forest department permitting felling and transplantation of around 315 trees for redevelopment of a south Delhi colony.

Tags : DELHI HIGH COURT   FELLING OF TREES  

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