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SC Turns Down Police Plea to Cancel Bail Granted to Jamia Scholar Accused in Riots - (24 Nov 2020)

CRIMINAL

Supreme Court has dismissed a Delhi Police petition seeking cancellation of bail granted to Faizan Khan, accused of supplying SIM card to Delhi riots accused and Jamia scholar Asif Iqbal Tanha without mandatory verification, and said the Delhi High Court had granted bail after considering all aspects.

Tags : SUPREME COURT   BAIL GRANTED TO JAMIA SCHOLAR ACCUSED IN RIOTS  

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