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Supreme Court Extends Rajiv Gandhi Assassination Convict's Parole - (23 Nov 2020)

CRIMINAL

Supreme Court has extended the parole by a week of AG Perarivalan, a convict in the 1991 assassination of former Prime Minister Rajiv Gandhi, and has directed State of Tamil Nadu to provide an escort for his medical checks.

Tags : SUPREME COURT   AG PERARIVALAN  

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