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Virtual ceremony for the launch of RuPay card Phase-II in Bhutan- (Press Information Bureau) (19 Nov 2020)

MANU/PIBU/3971/2020

Civil

A Virtual Ceremony for the joint launch of RuPay card Phase-II by Prime Minister Shri Narendra Modi and Prime Minister of Bhutan Lyonchhen Dr. Lotay Tshering will be held on 20 November 2020.

The Prime Ministers of India and Bhutan had jointly launched Phase-I of the project during the State Visit of Prime Minister to Bhutan in August 2019. The implementation of Phase-I of RuPay cards in Bhutan has enabled visitors from India to access ATMs and Point of Sale (PoS) terminals across Bhutan. Phase-II will now allow Bhutanese card holders to access RuPay network in India.

India and Bhutan share a special partnership, anchored in mutual understanding and respect, reinforced by a shared cultural heritage and strong people to people links.

Tags : VIRTUAL CEREMONY   LAUNCH   RUPAY CARD  

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