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Delhi HC Seeks CBI's Response on Order for Investigation in Corruption Case Against Maneka Gandhi - (23 Nov 2020)

CRIMINAL

Delhi High Court has issued notice to the Central Bureau of Investigation on Bharatiya Janta Party Member of Parliament, Maneka Gandhi's plea challenging a trial court order rejecting its closure report in a graft case against her and two others and directing further investigation in the matter.

Tags : DELHI HIGH COURT   CORRUPTION CASE AGAINST MANEKA GANDHI  

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