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Madras HC Directs Authorities to Allow TV Channels to Cover 'Soorasamharam' - (23 Nov 2020)

MEDIA AND COMMUNICATION

Madras High Court has directed the authorities to permit all the Television Channels to cover the Festivals live and that there should not be any discrimination among the Television Channels, so as to enable the devotees to witness "Soorasamharam" as well as "Thirukalyanam of Lord Muruga".

Tags : MADRAS HIGH COURT   LIVE COVERING OF FESTIVALS BY TV CHANNELS  

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