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Allahabad HC Refuses to Quash FIR Against AMU Proctorial Team Accused of Abusing a Man - (23 Nov 2020)

CRIMINAL

Allahabad High Court has rejected a petition for quashing of First Information Report and consequent criminal proceedings pending against 12 members of the Aligarh Muslim University proctorial team, accused of abusing a man for flying Bharatiya Janta Party flag on his vehicle in the University campus.

Tags : ALLAHABAD HIGH COURT   AMU PROCTORIAL TEAM  

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