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TDSAT Dismisses ISP Netmagic’s Plea Against DoT’s AGR Demand - (23 Nov 2020)

MEDIA AND COMMUNICATION

Telecom Disputes Settlement & Appellate Tribunal (TDSAT) has dismissed Internet service provider (ISP) Netmagic Solutions' plea to prevent the Department of Telecommunications (DoT) from seeking adjusted gross revenue (AGR) dues based on the Supreme Court’s October 2019 order, saying the top court ruling clearly stated that ISPs were covered under the order.

Tags : TELECOM DISPUTES SETTLEMENT & APPELLATE TRIBUNAL   ADJUSTED GROSS REVENUE DEMAND  

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