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Himachal Pradesh High Court Grants Bail to Ex-Chancellor of Manav Bharti University - (20 Nov 2020)

CRIMINAL

Himachal Pradesh High Court has granted bail to Ex-Chancellor of Manav Bharti University, Ram Kumar Rana who is accused of selling fake Degrees and has been booked under Sections 420, 467, 468, and 120-B of Indian Penal Code, 1860.

Tags : HIMACHAL PRADESH HIGH COURT   EX-CHANCELLOR OF MANAV BHARTI UNIVERSITY  

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