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Roadmap drawn up for converging Ind AS with IFRS - (18 Jan 2016)

MANU/PIBU/0081/2016

Banking

In consultation with the Reserve Bank of India, Insurance Regulatory and Development Authority and Pension Fund Regulatory and Development Authority, a roadmap has been formulated converging Indian Accounting Standards with International Financial Reporting Standards. Under the proposals, various financial institutions would be required to prepare financial statements on the Indian Accounting System beginning 1 April, 2018.

Tags : ACCOUNTING STANDARDS   IFRS   ROADMAP   2018  

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