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Supreme Court Seeks Centre's Response on Use of Alternative Medicines to Treat COVID-19 - (20 Nov 2020)

CIVIL

Supreme Court has directed the Centre to file a counter affidavit detailing in what manner and to what extent Alternative Medicine by way of Ayurveda, Homeopathy and Siddha are permitted to treat COVID-19.

Tags : SUPREME COURT   ALTERNATIVE MEDICINES TO TREAT COVID-19  

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