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Allahabad HC Issues Notice to NTA Over Declaration of NEET 2020 Result - (20 Nov 2020)

EDUCATION

Allahabad High Court has issued notices to Union Of India & National Testing Agency (NTA) over the declaration of the NEET 2020 result without deciding on objections filed by the Petitioners in relation to a couple of questions which appeared in the examination.

Tags : ALLAHABAD HIGH COURT   DECLARATION OF NEET 2020 RESULT  

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