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Calcutta High Court Denies Permission to Perform Chhat Rituals at Subhas Sarobar in Kolkata - (20 Nov 2020)

CIVIL

Calcutta High Court has denied permission to perform Chhath Puja celebrations at Subhas Sarobar, a lake situated in the eastern part of the city, amid the surging COVID-19 cases.

Tags : CAALCUTTA HIGH COURT   CHHAT RITUALS  

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