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Allahabad HC Issues Criminal Contempt Notice to Lawyer Who Misbehaved with a Civil Judge - (19 Nov 2020)

CONTEMPT OF COURT

Allahabad High Court has issued a notice of Criminal Contempt to a Lawyer against whom, a complaint was made by Varnika Shukla, Civil Judge (Junior Division), Sadar, Pratapgarh.

Tags : ALLAHABAD HIGH COURT   CRIMINAL CONTEMPT NOTICE  

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