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Rajasthan HC Issues Notice on Plea for Mandatory Use of A4 Size Paper with Double Sided Printing - (19 Nov 2020)

CIVIL

Rajasthan High Court has issued notice on a petition seeking to implement the use of A4 Sheets with double-sided printing, instead of legal-size paper with one side printing, for filings in all the courts across the State.

Tags : RAJASTHAN HIGH COURT   MANDATORY USE OF A4 SIZE PAPER  

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