Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Telangana High Court Allows Release of Ram Gopal Varma's Telugu film 'Murder' - (19 Nov 2020)

CIVIL

Telangana High Court has allowed for the release of Ram Gopal Varma's Telugu film 'Murder' which is based on the real-life incident, wherein a Dalit youth, Pranay Perumalla was assassinated in 2018 in broad daylight by killers, hired by his father in law (belonging to an upper caste), in an alleged hate crime.

Tags : TELANGANA HIGH COURT   RELEASE OF RAM GOPAL VERMA’S “MURDER”  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved