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Allahabad HC Issues Notice on Plea Against Custody of Persons Arrested with Siddique Kappan - (19 Nov 2020)

CRIMINAL

Allahabad High Court has issued notices on a Habeas Corpus petition filed by 3 alleged PFI Members, arrested by the Deputy Superintendent of Police while they were going to Hathras to meet family of the deceased gang-rape victim and later remanded to judicial custody by CJM Mathura.

Tags : ALLAHABAD HIGH COURT   SIDDIQUE KAPPAN  

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