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Madras HC Orders to Remove Teaser of Tamil Movie 'Irandam Kuthu' from Social Media - (19 Nov 2020)

CIVIL

Madras High has directed the producers of the adult horror-comedy film "Iruttu Arayil Murattu Kuthu – Irandam Kuthu" to remove the teaser of the movie from the social media.

Tags : MADRAS HIGH COURT   TEASER OF TAMIL MOVIE 'IRANDAM KUTHU'  

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