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Supreme Court Refuses to Lift Stay on Release of Amitabh Bachchan Starrer "JHUND" - (19 Nov 2020)

CIVIL

Supreme Court has refused to lift the stay imposed by the Civil Court as well as the Telangana High Court on the release of the movie "JHUND" which stars Bollywood actor Amitabh Bachchan.

Tags : SUPREME COURT   STAY ON RELEASE OF "JHUND"  

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