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IBBI Amends Regulations Related to Corporate Insolvency Proceedings - (19 Nov 2020)

INSOLVENCY

Insolvency and Bankruptcy Board of India (IBBI) amended Regulations relating to corporate insolvency proceedings which came to be known as the Insolvency and Bankruptcy Board of India (Liquidation Process) (Fourth Amendment) Regulations, 2020.

Tags : INSOLVENCY AND BANKRUPTCY BOARD OF INDIA   REGULATIONS RELATED TO CORPORATE INSOLVENCY PROCEEDINGS  

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