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SC Allows UP Government to Recruit 37,339 Assistant Teachers - (19 Nov 2020)

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Supreme Court has allowed the Uttar Pradesh government to go ahead with the recruitment process of the remaining 37,339 of 69,000 posts of assistant teachers to the state's basic education department, dismissing petitions filed by Shiksha Mitras, who had challenged the state's order of higher cut off for the examination.

Tags : SUPREME COURT   RECRUITMENT OF ASSISTANT TEACHERS  

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