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Delhi HC Transfers Barkha Dutt's Criminal Case Against Kapil Sibal to Special Court for MP/ MLA - (18 Nov 2020)

CRIMINAL

Delhi High Court has allowed a petition filed by senior journalist Barkha Dutt seeking to transfer her criminal complaint against Analog Media, owned by Member of Parliament and Senior Advocate Kapil Sibal, to the Special MP/ MLA Court in Rouse Avenue Court Complex.

Tags : DELHI HIGH COURT   BARKHA DUTT   KAPIL SIBAL  

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