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Bombay High Court Orders to Shift Varavara Rao to Nanavati Hospital from Prison - (18 Nov 2020)

CRIMINAL

Bombay High Court has directed that Varavara Rao be shifted to Nanavati Super Speciality Hospital from Taloja Jail, for 15 days for a thorough check-up, taking note of his critical medical condition.

Tags : BOMBAY HIGH COURT   VARAVARA RAO  

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