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Allahabad HC: DNA Test Most Legitimate Way to Prove if Wife Unfaithful - (18 Nov 2020)

FAMILY

Allahabad High Court has ruled that a DNA test to establish a child’s paternity is the “most legitimate and scientific means” that can be used by a man to assert claims of his wife’s infidelity.

Tags : ALLAHABAD HIGH COURT   DNA TEST   INFIDELITY  

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