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Allahabad High Court Seeks UP Govt's Response on Implementation of JJ Act - (18 Nov 2020)

CRIMINAL

Allahabad High Court has issued notice to the Uttar Pradesh Government on a Public Interest Litigation concerning illegal detention and torture of juveniles during the anti-CAA protests (anti- Citizenship Amendment Act, 2019 protests) in the State of Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   IMPLEMENTATION OF JJ ACT  

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