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MP HC Refuses to Grant Bail to Computer Baba for Allegedly Manhandling Panchayat Staffer - (17 Nov 2020)

CRIMINAL

Madhya Pradesh High Court has refused to grant interim bail to Computer Baba alias Namdev Das Tyagi in a criminal case registered by Gandhinagar police for allegedly manhandling a panchayat staffer before the demolition of alleged illegal construction at his ashram near Indore.

Tags : MADHYA PRADESH HIGH COURT   MANHANDLING PANCHAYAT STAFFER  

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