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MP HC Directs Authorities to Consider Application for Citizenship of Bhalchandra Dattatray Mondhe - (17 Nov 2020)

CIVIL

Madhya Pradesh High Court had directed the Government authorities to consider the application filed by a "Padmashri" award recipient Bhalchandra Dattatray Mondhe seeking Indian Citizenship.

Tags : MADHYA PRADESH HIGH COURT   BHALCHANDRA DATTATRAY MONDHE  

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