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Delhi HC Dismisses Plea Against Appointment of Sanjay Dwivedi as Director General of IIMC, Delhi - (17 Nov 2020)

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Delhi High Court has rejected a Petition filed by a Professor and Dean of School of Mass Communication at Chitkara University, Punjab, demanding the quashing and setting aside of the appointment of Sanjay Dwivedi as Director General of Indian Institute of Mass Communication, Delhi.

Tags : DELHI HIGH COURT   SANJAY DWIVEDI  

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