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P&H HC Grants Bail to British National Accused of Targeted Killings of RSS Leaders in Punjab - (17 Nov 2020)

CRIMINAL

Punjab and Haryana High Court has allowed the bail plea of British national, Jagtar Singh Johal @ Jaggi, who has been behind the bars since three years for the alleged involvement in targeted killings of RSS leaders in Punjab.

Tags : PUNJAB AND HARYANA HIGH COURT   KILLINGS OF RSS LEADERS IN PUNJAB  

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