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P&H HC Asks DGP Whether Surveillance Reports Continuously Reviewed - (17 Nov 2020)

CRIMINAL

Punjab and Haryana High Court has asked the Directors-General of Police (DGP) of Punjab, Haryana and Union Territory Chandigarh to specify as to whether the surveillance registers are being continuously reviewed.

Tags : PUNJAB AND HARYANA HIGH COURT   SURVEILLANCE REPORTS  

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