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Calcutta HC Directs Disclosure of Status of CCTVs in All police Stations and Child-Friendly Corners - (17 Nov 2020)

CRIMINAL

Calcutta High Court has directed the Home Secretary, Government of West Bengal to disclose the status of CCTVs in all police stations including child-friendly corner. The Court has asked the Secretary to specify as to whether all the police stations have child friendly police corner with proper infrastructure and SJPUs and/or designated child welfare police officer.

Tags : CALCUTTA HIGH COURT   CHILD-FRIENDLY CORNERS  

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