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P&H HC Denies Quashing Chandigarh Administration's Order Putting Ban on Sale or Use of Crackers - (17 Nov 2020)

ENVIRONMENT

Punjab & Haryana High Court on has denied granting any relief to Chandigarh Cracker Dealers Association, which had challenged the Union Territory, Chandigarh Administration's order to put a complete ban on sale or use of crackers of any kind throughout the Union Territory.

Tags : PUNJAB AND HARYANA HIGH COURT   BAN ON SALE OR USE OF CRACKERS  

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