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AG Grants Consent for Initiation of Contempt Proceedings Against Kunal Kamra - (13 Nov 2020)

CONTEMPT OF COURT

Attorney General for India, KK Venugopal has granted his consent for initiation of contempt proceedings against comedian Kunal Kamra, over his tweets about the Supreme Court in the wake of its order granting interim bail to Arnab Goswami.

Tags : ATTORNEY GENERAL OF INDIA   KUNAL KAMRA  

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