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Delhi HC Vacates Stay Order on Reservation of 80% ICU Beds in 33 Pvt Hospitals for Covid Patients - (13 Nov 2020)

LAW OF MEDICINE

Delhi High Court has vacated a stay on an order of Delhi's Aam Aadmi Party Government which had reserved 80% of ICU beds in 33 private hospitals in the capital for Covid-19 patients.

Tags : DELHI HIGH COURT   RESERVATION OF ICU BEDS  

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