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Karnataka HC Directs State Government to Spread Awareness on ‘Green Crackers’ - (13 Nov 2020)

ENVIRONMENT

Karnataka High Court has directed the State Government to issue an order tomorrow itself clarifying the meaning of "Green Crackers" and give wide publicity to it so that members of the public are aware of it.

Tags : KARNATAKA HIGH COURT   AWARENESS ON ‘GREEN CRACKERS’  

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