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Bombay HC Directs Immediate Medical Examination of Varavara Rao - (13 Nov 2020)

CRIMINAL

Bombay High Court has directed immediate medical examination of 81-year-old Varavara Rao, lodged in Taloja jail in the Bhima Koregaon case, to ascertain whether he needs to be shifted to Nanavati Hospital.

Tags : BOMBAY HIGH COURT   VARAVARA RAO  

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