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CCI Approves Google’s Investment in Jio Platforms - (12 Nov 2020)

MRTP/COMPETITION LAWS

Competition Commission of India has approved Google’s Rs. 33,737 crore investment in Jio Platforms for a 7.73% stake, clearing the way for the internet giant to jointly develop entry-level Android smartphones.

Tags : COMPETITION COMMISSION OF INDIA   GOOGLE   JIO PLATFORMS  

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