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Delhi HC Questions AAP Govt and NDMC Over Completion of Pedestrianisation of Chandni Chowk - (12 Nov 2020)

CIVIL

Delhi High Court has asked the Aam Aadmi Party government and North Delhi Municipal Corporation to explain how they intended to stick to the deadline of 31st December, 2020 by which the government claims the project of pedestrianisation of Chandni Chowk would be ready for inauguration.

Tags : DELHI HIGH COURT   PEDESTRIANISATION OF CHANDNI CHOWK  

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